Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] NCT Delhi - Subsection Section 85(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998 (1)The Market Development Fund shall be utilised by the Board for discharge of functions entrusted to it under this Act.
