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[Cites 0, Cited by 0] [Section 7(29)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(29)(ii) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(ii)that if a candidate would have been entitled in respect of his age to appear at the examination in any year after the commencement of these rules in which no such examination was held, he shall be deemed to entitled in respect of his age to appear at the next following examination;