Delhi High Court - Orders
Ajayan Pillai vs Adrija Devi on 24 May, 2024
Bench: Rajiv Shakdher, Amit Bansal
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
CM APPL. 31414/2024 in
+ MAT.APP.(F.C.) 140/2024
AJAYAN PILLAI ..... Appellant
Through: None.
versus
ADRIJA DEVI ..... Respondent
Through: None.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MR JUSTICE AMIT BANSAL
ORDER
% 24.05.2024 [Physical Hearing/Hybrid Hearing (as per request)]
1. The Hon'ble Division Bench did not assemble today as one of the judges [Hon'ble Mr Justice Rajiv Shakdher] is participating in 14th Joint Multinational Judicial Colloquium on Insolvency and INSOL International Annual Conference.
2. List the application on 19.07.2024.
BY ORDER COURT MASTER MAY 24, 2024/tr Click here to check corrigendum, if any This is a digitally signed order.
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