Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 217] [Entire Act] State of Goa - Subsection Section 217(2) in Goa Prisons Rules, 2006 (2)Prisoners sentenced to imprisonment for one year or more should be employed in production units in closed or open prisons.
