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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2) in West Bengal Co-operative Societies Rules, 2011

(2)[ Where a co-operative society or a self-help group (SHG) is the applicant, the application shall be signed by an officer of the society or a member of the self-helf group, as the case may be, duly empowered to sign documents on its behalf.] [[Substituted by Serial No. (2) of the Notification No. 3857-Co-op./H/2R-09/2012, dated 26th December, 2012, w.e.f. 1.2.2013, earlier which was as follows: