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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(3) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(3)Every notice of a meeting shall specify the place, date, day and the time of the meeting and shall contain a agenda of the business to be transacted at such meeting.