Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 7 in Hyderabad Horse Racing and Betting Tax Rules, 1949 7. Time and manner of payment of Tax. - The manager of a race meeting shall pay the amount of the tax to the Betting Tax Officer at such times and in such manner as he may determine.
