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[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 12 in The National Institute Of Pharmaceutical Education And Research Act,1998

12. Authorities of Institutes.

-The following shall be the other authorities of an Institute, namely:-
(a)a Senate;
(b)such other authorities as may be declared by the Statutes to be the authorities of the Institute.