Supreme Court - Daily Orders
Mohan Jayakar vs The State Of Madhya Pradesh on 7 September, 2015
ITEM NO.9 REGISTRAR COURT. 1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MRS. RACHNA GUPTA
Criminal Appeal No(s). 1776/2012
MOHAN JAYAKAR Appellant(s)
VERSUS
STATE OF M.P.& ANR. Respondent(s)
(with office report)
Date : 07/09/2015 This appeal was called on for hearing today.
For Appellant(s)
Ms. Anagha S. Desai,Adv.
For Respondent(s)
Mr Dhirendra Singh Parmar, Adv.
Mr. C. D. Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Service of notice of lodgement of petition of appeal is complete.
Original records have been received. No additional documents have been filed nor opted for. Matter stands complete. Registry to process the matter for being listed before the Hon'ble Court as per rules. Signature Not Verified Digitally signed by Hema Joshi Date: 2015.09.12 11:52:29 IST
Reason: (RACHNA GUPTA)
Registrar