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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(4) in Maharaja Ranjit Singh State Technical University Act, 2014

(4)
(a)The Chairman shall ordinarily preside over the meetings of the Board.
(b)The Chancellor shall preside over the convocation of the university and if he is unable to preside over the same then the Chairman shall preside over the convocation.