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Supreme Court - Daily Orders

Jairam Ramesh vs Union Of India on 15 January, 2025

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                 WP(C) No. 18/2025 etc.


     ITEM NO.18+37                    COURT NO.1                SECTION PIL-W

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                           Writ Petition (Civil) No. 18/2025

     JAIRAM RAMESH                                             Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ANR.                                     Respondent(s)

     FOR ADMISSION

     with

     Writ Petition (Civil) No. 23/2025
     (FOR ADMISSION and IA No. 9175/2025 - EXEMPTION FROM FILING O.T.)

     Date : 15-01-2025 These matters were called on for hearing today.

     CORAM : HON'BLE THE CHIEF JUSTICE
             HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s) :
                             Dr. Abhishek Manu Singhvi, Sr. Adv.
                             Mr. Prashanto Chandra Sen, Sr. Adv.
                             Mr. Muhammad Ali Khan, Adv.
                             Mr. Omar Hoda, Adv.
                             Mr. Amit Bhandari, Adv.
                             Ms. Eesha Bakshi, Adv.
                             Mr. Uday Bhatia, Adv.
                             Mr. Arjun Sharma, Adv.
                             Ms. Gurbani Bhatia, Adv.
                             Ms. Smrithi Sreekumar, Adv.
                             Mr. Kamran Khan, Adv.
                             Mr. Abishek Jebaraj, AOR
                             Ms. A. Reyna Shruti, Adv.

                             Mr. Kapil Sibal, Sr. Adv.
                             Mr. Anuroop Chakravarti, Adv.
                             Ms. Nida Khan Salim, Adv.
                             Mr. M.S. Vishnu Sankar, Adv.
                             Mr. Devendra Upadhyay, Adv.
Signature Not Verified       Ms. Ms. Rupali Francesca Samuel, Adv.
Digitally signed by
Deepak Guglani
Date: 2025.01.17
                             Ms. Athira G. Nair, Adv.
10:36:39 IST
Reason:                      M/s. Lawfic, AOR

     For Respondent(s) :

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                                                     WP(C) No. 18/2025 etc.


          UPON hearing the counsel, the Court made the following
                             O R D E R

Issue notice, returnable in the week commencing 17.03.2025. Notice will be served by all modes, including dasti.

(DEEPAK GUGLANI)                                (R.S. NARAYANAN)
   AR-cum-PS                                  ASSISTANT REGISTRAR




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