Supreme Court - Daily Orders
Jairam Ramesh vs Union Of India on 15 January, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
WP(C) No. 18/2025 etc.
ITEM NO.18+37 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 18/2025
JAIRAM RAMESH Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
FOR ADMISSION
with
Writ Petition (Civil) No. 23/2025
(FOR ADMISSION and IA No. 9175/2025 - EXEMPTION FROM FILING O.T.)
Date : 15-01-2025 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) :
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Prashanto Chandra Sen, Sr. Adv.
Mr. Muhammad Ali Khan, Adv.
Mr. Omar Hoda, Adv.
Mr. Amit Bhandari, Adv.
Ms. Eesha Bakshi, Adv.
Mr. Uday Bhatia, Adv.
Mr. Arjun Sharma, Adv.
Ms. Gurbani Bhatia, Adv.
Ms. Smrithi Sreekumar, Adv.
Mr. Kamran Khan, Adv.
Mr. Abishek Jebaraj, AOR
Ms. A. Reyna Shruti, Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Anuroop Chakravarti, Adv.
Ms. Nida Khan Salim, Adv.
Mr. M.S. Vishnu Sankar, Adv.
Mr. Devendra Upadhyay, Adv.
Signature Not Verified Ms. Ms. Rupali Francesca Samuel, Adv.
Digitally signed by
Deepak Guglani
Date: 2025.01.17
Ms. Athira G. Nair, Adv.
10:36:39 IST
Reason: M/s. Lawfic, AOR
For Respondent(s) :
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WP(C) No. 18/2025 etc.
UPON hearing the counsel, the Court made the following
O R D E R
Issue notice, returnable in the week commencing 17.03.2025. Notice will be served by all modes, including dasti.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
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