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Union of India - Section

Section 7A in Banaras Hindu University Act, 1915

7A. [ Powers of Chancellor. - [Substituted by Act 52 of 1966, section 7]

(1)The Chancellor shall, by virtue of his office, be the Head of the University.
(2)The Chancellor shall, if present, preside at convocation of the University for conferring degrees and at all meetings of the Court.]