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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1)(f) in The Bengal State Aid To Industries Act, 1931

(f)[ one member, being an officer in the service of Government, to be appointed by the State Government;] [Clause (f) substituted by W.B. Act 4 of 1970.]