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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Assam - Subsection

Section 23(5)(b) in Assam Education Service Rules, 1982

(b)The combined seniority of all lecturers belonging to different teaching departments of the colleges shall be determined according to relative preference of the commission and date of birth as the case may be.