Kerala High Court
M.Sundareshan Pillai vs State Of Kerala on 28 June, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 28TH DAY OF JUNE 2024 / 7TH ASHADHA, 1946
WP(C) NO. 29517 OF 2023
PETITIONERS:
1 M.SUNDARESHAN PILLAI
AGED 73 YEARS
S/O.A MADHAVAN PILLAI, RETIRED WHILE WORKING AS
ATHLETIC COACH WITH THE KERALA STATE SPORTS COUNCIL,
RESIDING AT: RAMAVILASAM HOUSE, MYAILAKKAD P.O.,
KOTTIYAM, KOLLAM DISTRICT, PIN - 691571
2 ANILAL.P
AGED 70 YEARS
S/O.A. PEETHAMBARAN, ATHLETIC COACH, RETIRED FROM
DISTRICT OFFICE, KOLLAM UNDER THE KERALA STATE SPORTS
COUNCIL, RESIDING AT: ARAMANA, ADHICHANELLOOR P.O.,
KOLLAM DISTRICT, PIN - 691573
3 N. LAWRENCE
AGED 69 YEARS
S/O.J.NESAN, GYMNASTIC COACH, RETIRED FROM REGIONAL
COCHIN CENTRE AT THIRUVANANTHAPURAM, UNDER THE KERALA
STATE SPORTS COUNCIL RESIDING AT: LAWRENCE BHAVAN,
T.C.NO.14/19(1)ANANDHA NAGAR, NEAR M.G.COLLEGE,
KESAVADASAPURAM, PATTOM.P.O., THIRUVANANTHAPURAM,
PIN - 695004
4 ANNAMMA C.C
AGED 71 YEARS
W/O.TITUS PAUL, BASKET BALL COACH (RETIRED) FROM
DISTRICT SPORTS, COUNCIL, THRISSUR UNDER KERALA SPORTS
STATE COUNCIL, RESIDING :- PATHADAN HOUSE,
ERAYAMKUDI P.O., THRISSUR DISTRICT, PIN - 680308
5 SATHEESH KUMAR.T
AGED 58 YEARS
S/O.T.KUTTAN, JUNIOR SUPERINTENDENT (RETIRED) RETIRED
FROM KERALA STATE SPORTS COUNCIL, THIRUVANANTHAPURAM.
RESIDING AT : AKSHAYAM NEAR D.C.C OFFICE, EMLY,
KALPETTA NORTH (P.O), WAYANAD DISTRICT, PIN - 673122
BY ADVS.
R.REJI
M.V.THAMBAN
THARA THAMBAN
B.BIPIN
ARUN BOSE
JEENA A.V.
THOMAS THOMAS
WP(C) NO. 29517 OF 2023
2
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT
DEPARTMENT OF SPORTS GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM, PIN - 695001
2 THE SECRETARY TO THE GOVERNMENT
DEPARTMENT OF FINANCE, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
3 KERALA STATE SPORTS COUNCIL
REPRESENTED BY ITS SECRETARY, OFFICE OF THE KERALA
STATE SPORTS COUNCIL, THIRUVANANTHAPURAM,
PIN - 695001
4 THE PRESIDENT
KERALA STATE SPORTS COUNCIL, OFFICE OF THE KERALA
STATE SPORTS COUNCIL, THIRUVANANTHAPURAM,
PIN - 695001
5 THE DISTRICT SPORTS COUNCIL
REPRESENTED BY THE SECRETARY, INDOOR STADIUM, PALACE
ROAD, THRISSUR, PIN - 680001
6 THE DISTRICT SPORTS COUNCIL
REPRESENTED BY THE SECRETARY, NEAR NEHRU STADIUM,
KOTTAYAM, PIN - 686001
OTHER PRESENT:
SR GP SMT MARY BEENA JOSEPH, SC SMT LATHA ANAND
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 28.06.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 29517 OF 2023
3
JUDGMENT
Dated this the 28th day of June 2024 Petitioners are senior citizens and have retired from Kerala State Sports Council as Coaches in various disciplines of sports, Their terminal benefits, such as DCRG, Commuted Value of Pension and pay revision benefits from 2009 onwards and Leave Surrender due to the 5th petitioner, are not paid till today. Pointing out this they filed Ext.P1 representation before the 1st respondent. The said representation is dated 28.08.2023. It is not disposed of as on now.
Therefore, there will be a direction to the 1st respondent to take up Ext.P1 and pass appropriate orders within a period of three months from the date of receipt of a copy of this judgment.
Sd/-
BASANT BALAJI JUDGE saap WP(C) NO. 29517 OF 2023 4 APPENDIX OF WP(C) 29517/2023 PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED 28.08.2023 SUBMIITTED BY THE PETITIONERS BEFORE THE RESPONDENTS 1 TO 3