Section 27(2) in The Employees' Pension Scheme, 1995
(2)[ All administrative expenses shall be met from the "Central Administration Account" as specified in paragraph 49 of the Employees' Provident Funds Scheme, 1952. However, the cost of remittance of pension shall be charged on the Pension Fund.] [ Substituted by G.S.R. 3, dated 29.12.2006 (w.e.f. 6.1.2007).]
