Section 7(2)(a) in Karnataka State Civil Services Act, 1978

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State of Karnataka - Subsection

Section 7(2)(a) in Karnataka State Civil Services Act, 1978

(a)in section 5,-

(i)the words and figures " the provisions made under article 309 of the Constitution and" shall be omitted ;

(ii)clause (b) and the proviso shall be omitted ;