Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Uttar Pradesh - Subsection Section 83(ii) in The U.P. Co-operative Societies Rules, 1968 (ii)if other than individuals, be represented on the general body of the society according to the provisions of clauses (b) and (c) of Section 20.]
