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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(8) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(8)If the certificate of conformity is granted in relation to goods or articles, the holder of certificate of conformity shall provide the list of consignees, distributors, dealers or retailers, as the case may be, to whom goods or articles under certificate of conformity is supplied.