Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in Coal Mines Provident Fund and Bonus Schemes Act, 1948 14. Any other matter which may be necessary or proper for the purpose of implementing the Coal Mines Provident Fund Scheme. The Second Schedule(See section 5)Matters to be Provided for in the Coal Mines Bonus Scheme
