Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(a) in Gujarat Panchayats (Amendment) Act, 1962

(a)for the words "any such functions, and duties relating to any matter as are performed" the words "any such powers, fund ions, and duties relating to any matter as are exercised or performed" shall be substituted;