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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(10)(a) in Veer Narmad South Gujarat University Act, 1965

(a)have pursued approved courses of study in the University or in an affiliated college unless exempted therefrom, in the manner prescribed by the Statutes, Ordinances, Regulations and Rules and have passed the examinations prescribed by the University, or