Bombay High Court
Maharashtra State Handloom ... vs Yeshwant S/O Krushnarao Devikar on 25 January, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 910 OF 2018
Maharashtra State Handloom Corporation, ....Petitioner
Through Its Managing Director, Nagpur
V/S
Prakash S/o Nilkanth Bolakhe, Nagpur ....Respondent
WITH WRIT PETITION NO. 3286 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Pushpalata W/o Ishwar Borkar ....Respondent WITH WRIT PETITION NO. 3287 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Jyoti W/o Vyankatesh Pimpalkar ....Respondent WITH WRIT PETITION NO. 3288 OF 2018 Maharashtra State Handloom Corporation, ....Petitioner Nagpur Thr. Managing Director V/S Namdeo S/o Sukru Gondane ....Respondent Page 1/4 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 05:07:13 ::: WITH WRIT PETITION NO. 3289 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Hareshwar S/o Shankar Satpaise ....Respondent WITH WRIT PETITION NO. 3290 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Shivshankar S/o Dashrath Sirsikar ....Respondent WITH WRIT PETITION NO. 3291 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Digambar S/o Pundlik Kuhikar ....Respondent WITH WRIT PETITION NO. 3292 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Mohammad Hifzur Rehman ....Respondent WITH WRIT PETITION NO. 3293 OF 2018 Page 2/4 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 05:07:13 ::: Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Yeshwant S/o Krushnarao Devikar ....Respondent WITH WRIT PETITION NO. 3294 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Vivekanand S/o Charandas Dhanvijay ....Respondent WITH WRIT PETITION NO. 3295 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Gangadhar S/o Mahadeorao Bire ....Respondent WITH WRIT PETITION NO. 3296 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Satyajit S/o Govindrao Indurkar ....Respondent WITH WRIT PETITION NO. 3297 OF 2018 Maharashtra State Handloom Cororation, ....Petitioner Through Its Managing Director, Nagpur V/S Page 3/4 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 05:07:13 ::: Vitthal S/o Yashwant Bhure ....Respondent M. V. Mohokar Piyush S. Girdekar For Petitioner Prabhakar C. Marpakwar Vikram Prabhakar Marpakwar For/r-sole For Respondent CORAM : MANISH PITALE, J DATE : 25th January, 2019 P.C. :
Not before me.
( FOR REGISTRAR JUDICIAL ) Page 4/4 ::: Uploaded on - 25/01/2019 ::: Downloaded on - 26/01/2019 05:07:13 :::