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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(11) in Special Rules Under Section 21 of the Act for the Management of the Wen-Lock downs Reserved Forest in the Nilgiris as a Pasturage and Recreation Ground

(11)The grazing of cattle, asses, horses and sheep shall be permitted within the reserve except in Government's Plantations on payment of such fees as may be prescribed, from time to time; it rests with the Collector to close against grazing or the grazing of any particular class of animal, any portion of the reserve that he may deem necessary, from time to time.