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State of Rajasthan - Section
Section 798D in Rules of the High Court of Judicature for Rajasthan, 1952
798D. Payment of fees for inspection of certified copies of the instrument so deposited.
- Any person desiring to inspect an instrument so deposited or to obtain a certified copy or to have a copy certified, must pay the fees prescribed in the Table of Fees.Table of Fees| Rs. P. | ||
| 1. | For application to deposit a power of attorney | 1.00 |
| 2. | For filing a power of attorney | 2.00 |
| 3. | For application for search | 1.00 |
| 4. | For a certified copy or for authentication of acopy presented as under:- | |
| (a) For copying or comparing per folio of 90 words | 0.50 | |
| (b) Sealing | 2.00 |