Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(b) in The Government Savings Promotion Act, 1873

(b)[ the conditions as to interest or discount relating to deposits generally, or any class of deposits in particular;] [Substituted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]