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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(2)(c) in The Indian Electricity Rules, 1956

(c)If more than one piece of apparatus be operated from the same high or extra-high voltage source each shall be provided with a high or extra-high voltage switch to give independent control.