Madhya Pradesh High Court
Mahendra Adiwasi vs State Of M.P. on 25 November, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA No.434/2012 (MAHENDRA ADIWASI VS. STATE OF M.P.) Gwalior, Dated : 25/11/2021 None for the appellant.
Shri R.K.Awasthi, learned counsel for the State. As none appears for the appellant, therefore, the case is adjourned.
List after four weeks without any liberty to mention.
(G.S. Ahluwalia)
Pj'S/- Judge
Digitally signed by
PRINCEE BARAIYA
Date: 2021.11.25
15:03:47 -08'00'