Section 45(1)(ii) in The Haj Committee Act, 2002

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Union of India - Subsection

Section 45(1)(ii) in The Haj Committee Act, 2002

(ii)providing for the publication of the proceedings of the Committee and any matter of interests to pilgrims under clause (viii) of sub- section (1) of section 9;

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Union of India - Subsection

Section 45(1)(ii) in The Haj Committee Act, 2002