Karnataka High Court
Soma Nagaraja Gouda S/O Soma Ramana ... vs Spandana Human Rights And Citizens ... on 28 July, 2008
Author: N.Ananda
Bench: N.Ananda
xx: THE HIGH scum' op ;<ARNA'i'1"SF</3' ' 5 A 4
CIRCUET BENCH ATVQLFLBARGA-:~::j~..
DATED mzs THE 28'?" may ;{;:;:,;%%2oas»% é I
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BE'i'WEEN: '} }'
1.Soma3_NagEzrajaé3oi1da " _ S / Q.'S$t.:na.Rg2:ni:a;2.;;1"€'xoutia ' » Ageii; =='«'é2 ;year's' ._ * ,~i';}(:<).:.i;$iI1(flf?_¥".(:i " ' Rfa. Statitm i"x'c3adf _ _ ' Raichur. 1 » % %
2. Soma Ramaxzlaéfioéxda _ . Sfo. Senna Esfagéiizgée Cxeugia _..P:ged abégut "S~"2 yeatfa V gm: Land1§$fiA. .....
"R? I 0.' '§iita':;i<mV .E€€:axi R7a2;ic:};;.t;_Lfi'; T. V - .7» ' » . Smt; Sigfia aéniramma ''.:¥/ 0. Ramiana Gouda ~ 533$ 61 yvzaiffi _ V' r 'EIg:u%f:he31d"*' R{'<";--,Sff&:t;i0n Road _ Pstitioners V 'fig' &~F:2.Sundamsha, Advacatfi) Ix) AND:
Spaudana Human Rights and Citizens Rights Forum (R) No.LJJ:53/88 * Sriramanagar Colony, Raichur Rep. By its Setcmtary Gurnraj Joshi S] 0; Pxahladachmya Joshi V Aged 3'? years Occ: Student {Now Advocate) Social Worker ..,..Respyonde:n%: (By Sri H . P. Lecladhar, ' " ' . % _ This petition is filfid .1zt:1<:i-21" C3:.P.C., praying to quash (P.(3.N§);.772/ :_199:6}" C»_§3A;f§'e¥622;?C.2'{)(}4, 011 the file of
-JMFC. El '~*I'}:1i$ pe';it;;:;nj»;;n' for final hfiaring this day, rm Court 1i;§;.6{eVVthev.Vf011£')aVi:3.--g_: 4' « °:aRBER ?--'.E';'.'ze" yefifiéiiiéxs arrayfid as accused in parading tria} for an ofiénce punishabis: 5% IPC, on the flier of JMFC if Court at Raicfiafgii, have fiieé this petition to quash 'Elam praceeéings thezrsin, imtar aiia matsnéing aiiegsd dsfamatary 'jistatement mada against ctmrzpiainazlt is neat dsfamatmy statement and :10 reasonabis man Wmsid read the same as E5. The question as to whether alleged defarcizamry statement falls within ninih axcaption to section .51 matter fer trial. Therefore, I do not finé any ;}e§:it§.<3:t:1. Accmdingly, petition is dismissed. V SNN