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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4) in West Bengal Apartment Ownership Rules, 1974

(4)After the Declaration is registered the declarant or all the declarant's, as the case may be, shall forthwith report in writing to the Competent Authority the fact of registration of the Declaration, furnish such authority with a copy of the registered Declaration.