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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 23(8) in International Telecommunication Access to Essential Facilities at Cable Landing Stations Regulations, 2007

(8)Upon expiry or termination of the lease of Co-location space of the eligible Indian International Telecommunication Entity, any physical access granted to the Co-location site shall stand withdrawn.