Bombay High Court
Bashir Ahmed Noor-Ul-Hussain Farooqui vs Shaikh Hamad Shaikh Sahal on 10 February, 2021
Author: Vibha Kankanwadi
Bench: Vibha Kankanwadi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
936 SECOND APPEAL NO.235 OF 2018
WITH
CA/1130/2021 IN SA/235/2018
BASHIR AHMED NOOR-UL-HUSSAIN FAROOQUI
VERSUS
SHAIKH HAMAD SHAIKH SAHAL
...
Advocate for Appellant : Mr. Shaikh Mujtaba Gulam Mustafa
Advocate for Respondent : Mr. M. K. Deshpande
...
CORAM : SMT.VIBHA KANKANWADI, J.
DATE : 10-02-2021. PER COURT :
1. On the request of the learned Advocate for the appellant, stand over to 04-03-2021.
2. Interim relief, if any granted earlier, to continue till then.
(SMT. VIBHA KANKANWADI) JUDGE vjg/-
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