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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018

(2)Subject to the provisions of this Act and the Central Act, the Authority shall ensure confidentiality of identity information and authentication records of individuals.