Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Entire Act]

State of Gujarat - Section

Section 2 in Gujarat Secondary Education (Amendment) Act, 1973

2. Insertion of new section 40A in Guj. 18 of 1973.- In the Gujarat Secondary Education Act, 1972, (Guj. 18 of 1973) after section 40, the following section shall be inserted, namely:-

"40A. Saving.- Nothing contained in clause (26) of section 17, sections 34 and 35, and clause (b) of sub-section (1) and sub-sections (2), (3), (4) and (5) of section 36 shall apply to any educational institution established and administered by a minority, whether based on religion or language.".