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Himachal Pradesh High Court

Giridhari Lal Verma vs . State Of H.P. & Ors on 28 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Giridhari Lal Verma Vs. State of H.P. & ors .

LPA No. 28 of 2023 28.3.2023 Present: Mr. Lovneesh Kanwar, Senior Advocate with Mr. Jagan Nath, Advocate, for the appellant.

Mr. Anup Rattan, Advocate General with Mr. Y. W. Chauhan, Senior Additional Advocate General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate r General, for the respondent­State.

Mr. V.B. Verma, Advocate, for respondent No. 2.

List on 11.4.2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 28, 2023 (kalpana) ::: Downloaded on - 29/03/2023 20:34:36 :::CIS