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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Goa - Subsection

Section 67(12) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(12)After the entire assessment work at the camp is completed the camp officer, camp observer and the custodians shall jointly bring the answer books to the Board's office and the answer books shall be kept in the specially designated rooms at the Board's office, the doors of which shall be sealed jointly by the concerned Assistant Secretary and the Custodian.