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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Tamilnadu - Subsection

Section 111(2) in Tamil Nadu Town and Country Planning Act, 1971

(2)Save as otherwise provided in this Act, the provisions of this Act and the rules and regulations made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any other law, custom, usage or contract;