Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] State of Odisha - Subsection Section 100(ii) in Grama Panchayats Rules, 1968 (ii)The Secretary shall prepare a list of assessees specifying the amount payable under each of the above heads by the assesse. The assessment list shall be published in the notice board of the Grama Panchayat inviting objections thereto.
