Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 486] [Entire Act] Bengal Presidency - Subsection Section 486(a) in Police Regulations, Bengal , 1943 (a)When a Magistrate passes order that -(i)confessing prisoners,(ii)persons made witnesses under section 337 of the Code of Criminal Procedure,(iii)other undertrial persons,
