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Union of India - Section

Section 15 in The Smugglers And Foreign Exchange Manipulators (Receipt, Management And Disposal Of Forfeited Property) Rules, 2006

15. Disposal of livestocks, perishable, etc

.Subject to the sale proceeds being credited into the account of the Central Government, the competent authority shall dispose of the livestocks and property which is perishable in nature or prone to decay in the manner deemed fit.