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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(c) in The Howrah Improvement Act, 1956

(c)all orders passed by the Board [under sub-section (1) of section 29] [Words, figures and brackets substituted for the words and figures 'under section 29' by W.B. Act 43 of 1983.], and relating to any [officers belonging to group A] [Substituted 'officer appointed to hold an office carrying a salary of more than one thousand and five hundred rupees per mensem' by Act No. 23 of 2008, dated 18.9.2008.], except orders granting leave to, [* * * *] [Words 'or suspending,' omitted by W.B. Act 43 of 1983.] any such officer,