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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(11) in The Rajasthan Air (Prevention and Control of Pollution) Rules, 1983

(11)A copy of the order passed in appeal shall be supplied by the Appellate Authority, free of cost to the appellant as well as to the Member-Secretary.Chapter - XII Maintenance of Register