Delhi High Court
Hero Cycles Limited & Anr vs Vijay Kumar Munjal & Ors on 26 March, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~31 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 134/2020 &I.A. 4972/2020, I.A.
11039/2020
HERO CYCLES LIMITED & ANR ..... Petitioners
Through: Mr. Akhil Sibal, Sr. Adv. with
Mr. Vikas Mishra, Malini Sud, Nikhil
Chawla, Shriya Mishra and Shashwat
Tripathi, Advs.
versus
VIJAY KUMAR MUNJAL & ORS ..... Respondents
Through: Mr. Sandeep Sethi, Sr. Adv.
with Mr. Sahil Narang, Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Madhavam
Sharma, Advs.
+ O.M.P.(I) (COMM.) 105/2021 &I.A. 4311/2021, I.A.4312/2021
HERO ELECTRIC VEHICLES PRIVATE LIMITED & ORS
..... Petitioners
Through: Mr. Sandeep Sethi, Sr. Adv.
with Mr. Sahil Narang, Mr. Ankur Sangal,
Ms. Pragya Mishra and Mr. Madhavam
Sharma, Advs.
versus
LECTRO- E-MOBILITY PRIVATE LIMITED & ORS
..... Respondents
Through: Mr. Akhil Sibal, Sr. Adv. with
Mr. Vikas Mishra, Malini Sud, Nikhil
Chawla, Shriya Mishra and Shashwat
Tripathi, Advs.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
Signature Not Verified
Digitally Signed
By:SUNIL SINGH NEGI O.M.P.(I) (COMM.) 134/2020&O.M.P.(I) (COMM.) 105/2021 Page 1 of 2
Signing Date:07.04.2021
14:34:18
O R D E R (ORAL)
% 26.03.2021
1. Learned Senior Counsel for both parties in these cases inform that the Arbitral Tribunal, to arbitrate on the disputes between the parties, is in the process of being constituted, and that each of the parties have appointed their respective arbitrators, who are in the process of appointing a third arbitrator.
2. They suggest, ad idem, that these petitions could be disposed of by treating them as applications under Section 17 of the Arbitration and Conciliation Act, 1996 for decision by the learned Arbitral Tribunal.
3. Accordingly, these petitions stand disposed of with liberty to the petitioners to agitate them as applications under Section 17 before the learned Arbitral Tribunal once the Arbitral Tribunal is constituted and enters on the reference.
C.HARI SHANKAR, J.
MARCH 26, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI O.M.P.(I) (COMM.) 134/2020&O.M.P.(I) (COMM.) 105/2021 Page 2 of 2 Signing Date:07.04.2021 14:34:18