Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Maharashtra - Subsection Section 13(c) in Maharashtra Division Level Police Complaint Authority (Administration and Procedure) Regulations, 2018 (c)number and type of cases if referred to any other agency or officer for the purpose of conducting an enquiry;
