Supreme Court - Daily Orders
Ayapadi Chavadi Dharmam vs Habibunnisa on 11 March, 2024
ITEM NO.14 REGISTRAR COURT. 2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Petition(s) for Special Leave to Appeal (C) No(s). 4013/2020
AYAPADI CHAVADI DHARMAM Petitioner(s)
VERSUS
HABIBUNNISA & ORS. Respondent(s)
IA No. 206897/2023 - APPLICATION FOR CONDONATION OF DELAY IN FILING
THE APPLICATION FOR SETTING ASIDE THE ABATEMENT
IA No. 59946/2023 - APPLICATION FOR SUBSTITUTION
IA No. 145055/2023 - CONDONATION OF DELAY IN FILING SUBSTITUTION
APPLN.
IA No. 756/2020 - EXEMPTION FROM FILING O.T.
IA No. 145056/2023 - SETTING ASIDE AN ABATEMENT)
Date : 11-03-2024 These matters were called on for hearing today.
For Petitioner(s)
Mr. R. Satish Kumar, Adv.
Ms. V. Susheatha, Adv.
Mr. Jatin Rajput, Adv.
Mr. Vinay Kumar Sharma, Adv.
Mr. Manikaran Sharma, Adv.
Mr. P. V. Yogeswaran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Despite due service on respondent nos.1 and 2, there is no appearance.
Application for substitution has been filed in respect of deceased respondent no.3.
Hence, process the said application for listing before the Hon’ble Judge-in-Chambers, for consideration.
PRADIP Y. LADEKAR
Digitally signed
Registrar
Pradip by Pradip
Yeshwantrao
Yeshwantrao Ladekar
Ladekar Date: 2024.03.11
15:59:58 +0530