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Delhi High Court - Orders

Market Association Of Neeti Bagh vs South Delhi Municipal Corporation & Ors on 17 January, 2023

Author: Najmi Waziri

Bench: Najmi Waziri, Sudhir Kumar Jain

                              $~8
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     LPA 63/2016, CM APPL. 27844/2018 & CM APPL. 34912/2018
                                    MARKET ASSOCIATION OF NEETI BAGH               ..... Appellant
                                                     Through:    Ms. Sarika Selvam, Advocate.

                                                     versus

                                    SOUTH DELHI MUNICIPAL CORPORATION
                                    & ORS                                   ..... Respondents
                                                 Through: Ms. Saroj Bidawat, Advocate for R-1.
                                                                 Mr. Anuj Aggarwal, ASC, GNCTD
                                                                 along with Ms. Ayushi Bansal, Mr.
                                                                 Sanyam Shri and Ms. Arshya Singh,
                                                                 Advocates for R-2.
                                                                 Mr. Aayush Agarwala and Mr.
                                                                 Siddham Nahata, Advocate for R-4.
                                                                 Mr. Aditya Gauri, Mr. Dhananjaya
                                                                 Sud, Mr. Amar V., Mr. Chaitanya
                                                                 Bansal and Mr. Abhinav Tyagi, Ms.
                                                                 Shalya Agarwal and Ms. Damini,
                                                                 Advocates for R-5.
                                                                 Mr. Puneet Jain, Mr. Manit Moorjani
                                                                 and Mr. Umang Mehta, Advocates for
                                                                 Intervenors.

                                    CORAM:
                                    HON'BLE MR. JUSTICE NAJMI WAZIRI
                                    HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                                      ORDER

% 17.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:18.01.2023 17:04:41

At joint request, renotify on 19.01.2023.

NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J JANUARY 17, 2023 RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:18.01.2023 17:04:41