Delhi High Court - Orders
Market Association Of Neeti Bagh vs South Delhi Municipal Corporation & Ors on 17 January, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 63/2016, CM APPL. 27844/2018 & CM APPL. 34912/2018
MARKET ASSOCIATION OF NEETI BAGH ..... Appellant
Through: Ms. Sarika Selvam, Advocate.
versus
SOUTH DELHI MUNICIPAL CORPORATION
& ORS ..... Respondents
Through: Ms. Saroj Bidawat, Advocate for R-1.
Mr. Anuj Aggarwal, ASC, GNCTD
along with Ms. Ayushi Bansal, Mr.
Sanyam Shri and Ms. Arshya Singh,
Advocates for R-2.
Mr. Aayush Agarwala and Mr.
Siddham Nahata, Advocate for R-4.
Mr. Aditya Gauri, Mr. Dhananjaya
Sud, Mr. Amar V., Mr. Chaitanya
Bansal and Mr. Abhinav Tyagi, Ms.
Shalya Agarwal and Ms. Damini,
Advocates for R-5.
Mr. Puneet Jain, Mr. Manit Moorjani
and Mr. Umang Mehta, Advocates for
Intervenors.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 17.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:18.01.2023 17:04:41At joint request, renotify on 19.01.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J JANUARY 17, 2023 RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:18.01.2023 17:04:41