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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(11) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(11)B.I.S. Requirement For Solvent Extracted (Arrachis Hypogea) Oilcake Meal) as (Livestock Feed Ingredient
S. No. Characteristics Requirement
Grade-I Grade-II
(i) Moisture, per cent by mass, Maximum 8.0 8.0
(ii) Crude protein (Nitrogen x 6.25) per cent by Mass, Minimum 51.0 47.0
(iii) Acid insoluble ash per cent by Mass, Maximum 2  
(iv) Crude fibre, per cent by mass, Maximum 7.0 8.0
(C)B.I.S. Requirement for Mineral Mixtures
B.I.S. Requirements for Mineral Mixtures Containing Salt (Type-I) for Supplementing Cattle Feed
S. No. Characteristics Requirement
Type-I Types-II
(i) Moisture, per cent by mass, Maximum 5 5
(ii) Calcium, per cent by mass, Minimum 22 28
(iii) Phosphorus, per cent by mass, Minimum 9 12
(iv) Salt (Chlorine as sodium chloride) per cent by mass, Minimum 22  
(v) Iron, per cent by mass, Minimum 0.4 0.50
(vi) Iodine (as K1) per cent by mass, Minimum 0.02 0.026
(vii) Copper, per cent by mass, Minimum 0.06 0.077
(viii) Manganese, per cent by mass, Minimum 0.09 0.012
(ix) Cobalt, per cent by mass, Minimum 0.01 0.013
(x) Fluorine, per cent by mass, Maximum 0.03 0.04
(xi) Zinc, per cent by mass, Minimum 0.15 0.18
(xii) Acid-insoluble ash, per cent by mass, Maximum 3 2.5
Form-II[See clause 4]Application for Registration Under Rajasthan Regulation Compounded Cattle Feed Concentrates and Mineral Mixtures Order, 1991