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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(3) in Greater Hyderabad Municipal Corporation Act, 1955

(3)'building' includes a house, out-house, stable, latrine, godown, shed, hut, wall, fencing, platform and any other structure whether of masonry, bricks, wood, mud, metal or of any other material whatsoever;