Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Punjab - Section Section 3 in Punjab Urban Rent Restriction Act, 1941 3. Power to exempt. - The Provincial Government may direct that all or any of the provisions of this Act shall not apply to any particular building or class of such buildings.
